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Bombay High Court

Gufran Suleman Qureshi vs Mumbai Building Repair And ... on 25 November, 2016

Bench: A.S. Oka, Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2223 OF 2016

 Gufran Suleman Qureshi                                   ....Petitioner
            V/S
 Mumbai Building Repair And Reconstruction             ....Respondent

Board And 4 Ors.

CORAM : A.S. OKA & SMT. ANUJA PRABHUDESSAI, JJ DATE : 25th November, 2016 P.C. :

Due to paucity of time the matter is stand over to 18/09/2017. Ad-interim relief if any to continue till then.
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