Bombay High Court
Gufran Suleman Qureshi vs Mumbai Building Repair And ... on 25 November, 2016
Bench: A.S. Oka, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2223 OF 2016
Gufran Suleman Qureshi ....Petitioner
V/S
Mumbai Building Repair And Reconstruction ....Respondent
Board And 4 Ors.
CORAM : A.S. OKA & SMT. ANUJA PRABHUDESSAI, JJ DATE : 25th November, 2016 P.C. :
Due to paucity of time the matter is stand over to 18/09/2017. Ad-interim relief if any to continue till then.
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