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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4) in Bihar Fire Service Act, 2014

(4)Group 'D' post means any post which having regard to its scale of pay and emoluments would, if such post had been in the State Government, be classified as Group 'D' post under the State Government in accordance with the orders issued by that Government from time to time.