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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(ff) in The M.P. Zila Panchayat (Business) Rules, 1998

(ff)Any case or class of cases not specified herein, which the President or the Chairperson of the Committee may direct to be brought before the General body or to which special importance may be given by the present circumstances; and