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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(iii) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(iii)No employee shall be a member or office bearer of an Association or Union of the University in which any person other than the employee of the University is an office bearer or member, as the case may be; and