Punjab-Haryana High Court
S.C. Pahwa vs Haryana State Council For Child Welfare on 16 May, 2013
Author: K.Kannan
Bench: K.Kannan
CWP No.2782 of 2001 -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.2782 of 2001 (O&M)
Date of Decision: 16.05.2013
S.C. Pahwa ...Petitioner
Versus
Haryana State Council for Child Welfare ..Respondents
and others.
CORAM:HON'BLE MR. JUSTICE K.KANNAN
Present: None.
K.KANNAN, J. (ORAL)
There is no representation on behalf of the petitioner, when the case is called.
Dismissed for non-prosecution.
(K.KANNAN) JUDGE 16.05.2013 aarti