Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Punjab-Haryana High Court

S.C. Pahwa vs Haryana State Council For Child Welfare on 16 May, 2013

Author: K.Kannan

Bench: K.Kannan

CWP No.2782 of 2001                               -1-

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                               CWP No.2782 of 2001 (O&M)
                               Date of Decision: 16.05.2013

S.C. Pahwa                                        ...Petitioner

                             Versus

Haryana State Council for Child Welfare           ..Respondents
and others.

CORAM:HON'BLE MR. JUSTICE K.KANNAN

Present: None.

K.KANNAN, J. (ORAL)

There is no representation on behalf of the petitioner, when the case is called.

Dismissed for non-prosecution.

(K.KANNAN) JUDGE 16.05.2013 aarti