Himachal Pradesh High Court
Ajay Kumar vs . Deceased Uttam Chand Through Lrs on 18 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Ajay Kumar vs. Deceased Uttam Chand through LRs & Anr.
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RSA No. 269 of 2015 18.08.2022 Present: Mr. Naresh Kaul, Advocate, for the appellant.
Respondents No. 1(a) and 1(b) are ex parte.
Mr. Atharv Sharma, Advocate, for respondents No. 1(c) to 1(f) and 2.
Respondents No. 1(a) and 1(b) are already proceeded against ex-parte, therefore, there is no need to serve them.
Taking into consideration the nature and the controversy involved in the present appeal, list the appeal for hearing on 1st September, 2022 at 2:00 PM.
(Chander Bhusan Barowalia) Judge 18th August, 2022 (himani) ::: Downloaded on - 18/08/2022 20:06:14 :::CIS