Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(2)(c) in ICFAI University Act, 2003

(c)to review decisions of the other authorities of the University if they are not in conformity with the provisions of this Act, or the statutes or the Rules;