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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1)(g) in The Bengal Diseases Of Animals Act, 1944

(g)organises, holds or promotes, as the case may be, any [livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] market, [livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] fair, [livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] exhibition or other concentration of [livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] in contravention of the provisions of section 10, or