Section 14(2)(a) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013

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State of Maharashtra - Subsection

Section 14(2)(a) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013

(a)whether he has undertaken prospecting operations or has certificate of District Mining Officer regarding existence of minor mineral presence in the area,

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State of Maharashtra - Subsection

Section 14(2)(a) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013