Supreme Court - Daily Orders
M/S. Neel Oil Industries vs Union Of India . on 1 October, 2015
Bench: Jagdish Singh Khehar, R. Banumathi
ITEM NO.35 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27645/2015
(Arising out of impugned final judgment and order dated 24/06/2015
in SCA No. 1012/2014 passed by the High Court of Gujarat at
Ahmedabad)
M/S. NEEL OIL INDUSTRIES Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With interim relief and office report)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Nikhil Goel,Adv.
Ms. Naveen Goel, Adv.
Mr. Marsook Bafaki, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal No. 5674 of 2009 and connected matters.
(S. K. RAKHEJA) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2015.10.01 17:00:05 IST Reason: