Delhi High Court - Orders
Vardhman Properties Ltd vs North Delhi Municipal Corporation & Ors on 23 May, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7982/2022
VARDHMAN PROPERTIES LTD. ..... Petitioner
Through: Mr.Rohit Gandhi, Advocate
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
Through: Mr.Gaganmeet Singh Sachdeva, ASC
for North DMC/respondent No.1.
Ms.Kaadambari, Standing Counsel
with Mr.Sonu Kumar and
Ms.Rajreeta Ghosh, Advocates for
NHAI/respondent No.2.
Mr.Rishikesh Kumar, ASC, GNCTD
with Mr.Rajneesh Bhashkar,
Advocate for The Commissioner of
Police/respondent No.3.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 23.05.2022 CM.APPL No. 24322/2022
1. Allowed, subject to all just exceptions.
2. Applications stand disposed of.
W.P.(C) 7982/2022 & CM. APPL. No.24321/2022
1. By way of the present petition filed under Article 226 of the Constitution of India, the petitioner, who claims to be the owner of a built- up commercial building located in at Mukarba Chowk (NH-44), opposite AW-Block, Sanjay Gandhi Transport Nagar, Delhi in the name of Vardhman Plaza, seeks a direction to the respondents to remove the illegal and Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:24.05.2022 14:40:51 unauthorised encroachment stated to be existing on the public land situated at National Highway (NH-44), Mukarba Chowk, in front of the petitioner's built-up commercial building.
2. Issue notice.
3. Mr. G.S.Sachdeva, learned Additional Standing Counsel, appears and accepts notice on behalf of respondent No.1/North DMC. Ms.Kaadambari, learned Standing Counsel, appears and accepts notice on behalf of respondent No.2/NHAI and Mr.Rishikesh Kumar, learned Additional Standing Counsel, appears and accepts notice on behalf of respondent No.3/ The Commissioner of Police.
4. Mr.G.S.Sachdeva, learned Additional Standing Counsel, seeks some time to file the Status Report. Let the same be filed before the next date of hearing.
5. Re-notify on 15.09.2022.
MANOJ KUMAR OHRI, J MAY 23, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:24.05.2022 14:40:51