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State of Assam - Section

Section 200 in Instructions Relating to Liquor

200. Examination of consignment of clothing.

- On the arrival of a consignment of clothing the Superintendent of Excise should be present at the opening of the package, to examine and report on the contents. If he passes the clothing, it will be accepted and entered in the register of receipts. If any articles are unsatisfactory the matter should be reported by the Deputy Commissioner to the supplier and if necessary to the Excise Commissioner.