Section 8(3)(a) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

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State of Tamilnadu - Subsection

Section 8(3)(a) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(a)the possibility of the erection or re-erection of building, the non-agricultural purpose which the land is to be used or the carrying out of any engineering, mining or other operation, -

(i)creating unfavourable conditions in the environment of the nuclear installation resulting in accidental release of radioactivity into the atmosphere; or

(ii)resulting in consequent growth of population around the nuclear installation; and

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State of Tamilnadu - Subsection

Section 8(3)(a) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978