Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 74 in Grama Panchayats Rules, 1968 74. The Recorder shall enter the information on births, deaths, marriages and epidemic diseases in the register maintained for recording:Births in Form No. 8.Deaths in Form No. 9.Marriages in Form No. 10.Epidemic diseases in Form No. 11.
