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[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(c) in The Punjab Land Revenue Act, 1887

(c)which the [State Government] [Substituted for the words 'Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937, and the Adaptation of Laws Order, 1950.] may, by general rule or special order, declare to be an estate;