Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 172 in The Orissa Motor Vehicles Rules, 1993 172. Use of helmet. - The protective head gear required under section 129 to be worn shall be a crash helmet bearing I.S.I. mark.
