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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 83(14) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(14)Until the property is sold, the society to which the property is transferred under sub-rule (5) of this rule shall use its best endeavour to lease it or to make any other use that can be made of it so to derive the largest possible income from the property.