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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 8(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(1)A trustee other than ex-officio Trustees, may resign his office by a letter addressed to the Chairperson and his office shall become vacant from the date on which the resignation is accepted by the Chairperson.