Supreme Court - Daily Orders
G D A vs Commissioner Of Income Tax, Ghaziabad . on 16 October, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.38 COURT NO.5 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.28865/2015
(Arising out of impugned final judgment and order dated 13/04/2015
in CMWT No. 305/2007 passed by the High Court of Judicature at
Allahabad)
G D A Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, GHAZIABAD & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 16/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Sunil Kumar Jain, AOR
Mr. Akarsh Garg, Adv.
Mr. T.N. Durga Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks leave of this Court to withdraw the special leave petition. The special leave petition is dismissed as withdrawn.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.10.16 18:15:01 IST Reason: (Chetan Kumar) (H.S. Parasher)
Court Master Court Master