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Supreme Court - Daily Orders

G D A vs Commissioner Of Income Tax, Ghaziabad . on 16 October, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.38                                COURT NO.5                SECTION IIIA

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.28865/2015

  (Arising out of impugned final judgment and order dated 13/04/2015
  in CMWT No. 305/2007 passed by the High Court of Judicature at
  Allahabad)


  G D A                                                                 Petitioner(s)

                                                   VERSUS

  COMMISSIONER OF INCOME TAX, GHAZIABAD & ORS.                          Respondent(s)

  (With appln. (s) for exemption from filing O.T. and interim relief
  and office report)


  Date : 16/10/2015 This petition was called on for hearing today.


  CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)                   Mr. Sunil Kumar Jain, AOR
                                      Mr. Akarsh Garg, Adv.
                                      Mr. T.N. Durga Prasad, Adv.

  For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel appearing for the petitioner seeks leave of this Court to withdraw the special leave petition. The special leave petition is dismissed as withdrawn.

Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.10.16 18:15:01 IST Reason:
                              (Chetan Kumar)                      (H.S. Parasher)
                               Court Master                         Court Master