Karnataka High Court
Sri Selvanathan S/O Sri Anthon Sami vs The Karnataka State Transport ... on 27 May, 2008
Bench: Deepak Verma, Jawad Rahim
IN THE HIGH COURT OF KARNATAKA AT BANGALORE;-.,_ DATED THIS THE 27"' DAY or MAY 2093 2 f = PRESENT me HON'BLE MR.Jus'nc:%i5&fsP;v.2gvEm%A L% JD u _ THE Homage j\fiR..:?US'#"!?;f;E.3.l%g:§fh'g.?3.'.'§i). SELVANATHAFE. 5/'C3 SRIANTHON SAM! AGED'-A80UT--46~\}'RS"..__ R/AT RAVI SILK HOUSE}.
NEAR GREEVE W¥ELL'v_STM'ION RQBERTSONEPET K 65 F % Kama D131. %%%%% (By 51; 'BA R_'=$U»N'DAEARAJA GUPTA. ADV.) : Vv '--~«'».AND :' THE" MRNATAKA STATE mnsmar AUTHORITY = r-1uLnsToREvED BUILDINGS * =DRj:AMBEDKAR VEEDHI BANGALORE 1 " REP. BY rrs SECRETARY I2 TAMIL NADU STATE TRANSPORT CORPORATION LIMITED BHARATHIPURAM SALEM MAIN ROAD DHARMAPURI TAMILNADU-636 705 W 2 BY ITS MANAGING DIRECTOR 3 KARNATAKA STATE ROAD TRAresmR'r ' CORPORATION * k Y CENTRAL omces KENGAL HANUMANTHAIAH ROAD; SHANTHINAGAR A BANGALGRE 27 L .
REP. av rrs MANAGING omacroa % : R?:S?;6flDENTS {By Sri c: s PATIL, AGA FQRR1; L 59.1 3 And JAYAogvA, At;-V. Pea it-.2;__ sax K NAGARA2u, :gov.%FonR»3)%k wan" APPEAL '1iS .Ei~LE{_)_ U13 :: 0:? ms KARNATAKA HIGH coum AcT%kTP:w*::»::;% T<>%%sE7 As1oe THE ORDER PASSED IN THE t;vmT%'Ps'n% on 4§:c:%.1259/2905 c:/w 27396/zoos Dr%};E?a;?y:a1é,£?IG'é?;:Qr1 hearing this day, DEEPAK_VERMA J .' de!§vér_e6'~'the foifowinq for the appellant. Sr! C.S.PatH, AGA, V and SH' K.i'€l§da<i?aJu for rapondent no.3. foxn? .;feg.g§t:'6$fit_ Sri B.N.Jayadeva for ressaoondent no.2 <® 3 , L, .
2. Learned counsel for the appeiiant submittéd has instructions to withdraw tha iazmeaié. a.4:c§;§t4./_it. The apnea! stands dismissed as wlthcmwn.
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