Section 11(4)(b) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

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State of Odisha - Subsection

Section 11(4)(b) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

(b)

(i)if the entry be of a divorce other than the kind known as Khula or Talaq-i-tafweez in a register in the Form 'B' contained in the Schedule-