Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3) in Kerala Construction Workers' Welfare Fund Act, 1989

(3)Subject to the provisions of this Act, the scheme may provide for all or any of the matters specified in Schedule II.