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State of Uttar Pradesh - Section
Section 3 in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015
3. Constitution of Committe.
- The Committee shall consist of :#Constitution of| (1) | The Principal Secretary/Secretary TechnicalEducation | Member |
| (2) | The Secretary/Special Secretary Finance | Member |
| (3) | The Registrar of the University (fordegree-level courses)/The Director Technical Education (fordiploma level courses) | Member |