Madhya Pradesh High Court
Neeraj Jaiswal vs The State Of Madhya Pradesh on 12 November, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-13681-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 12-11-2024 Parties through their counsel.
List the matter after a week.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 11/12/2024 6:27:50 PM