Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388] [Entire Act] State of Tamilnadu - Subsection Section 388(e) in The Coimbatore City Municipal Corporation Act, 1981 (e)requiring that in market building, market-places and bazaars, passages to provided between the stalls of sufficient width for the convenient use of the public; and
