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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(da) in Kerala Marine Fishing Regulation Act, 1980

(da)[ "Marine Fishing Village" means a fisheries village notified as per section 3 of the Kerala Fishermen Welfare Societies Act, 1980 (Act 7 of 1981);] [Inserted by Kerala Act No. 22 of 2017, dated 18.9.2017.]