Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 13 in The Tamil Nadu Advocates' Welfare Fund Rules, 1989

13. Maintenance of registers by the Trustee Committee.

(1)The Trustee Committee shall maintain-