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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Prohibition of Benami Property Transactions (Conditions of services of Members of Adjudicating Authority) Rules, 2019

(2)Words and expression used and not defined in these rules but defined in the Act shall have the same meanings respectively assigned to them in the Act.