Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs M/S Global Energy Pvt. Ltd. on 16 February, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.40 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4074/2018
(Arising out of impugned final judgment and order dated 18-04-2017
in WP(C) No. 8513/2016 passed by the High Court Of Delhi At New
Delhi)
PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
M/S GLOBAL ENERGY PVT. LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.20148/2018-CONDONATION OF DELAY
IN FILING)
Date : 16-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Tushar Mehta, ASG,
Mr. K.Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. T.M.Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by SHASHI SAREEN Date: 2018.02.17 12:02:39 IST Reason: