Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(19) in Bengal Excise Act, 1909 (19)"spirit" means any liquor containing alcohol obtained by distillation, whether it is denatured or not;
