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Allahabad High Court

Suresh Kumar Singh & Anr. vs D.D.C., Faizabad & 4 Ors. on 2 July, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- CONSOLIDATION N0. - 601 of 2004

Petitioner :- Suresh Kumar Singh & Anr.

Respondent :- D.D.C., Faizabad & 4 Ors.

Petitioner Counsel :- M.A. Siddiqui

Respondent Counsel :- C.S.C.,P.S. Mehra,S.K.Mehrotra

Hon'ble Shri Naravan Shukla.J.

Case is called out. None appears for the petitioner to press this petition. It is dismissed for want of prosecution. Order Date :- 2.7.2010/Ravi