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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The Punjab Town Improvement Act, 1922

(2)[ It extends to the whole of the State of Punjab.] [Sub-section (2) firstly amended by Punjab Act 27 of 1965 and subsequently substituted by Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.]