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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(iii) in Pilikula Development Authority Act, 2018

(iii)for propagation of knowledge of marine Life, Ocean awareness for which establishment of Ocean Awareness Center and Marine and Fresh Water Aquarium to undertake study on native fresh water fish species and Marine species;