Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (a)the extent and other particulars of the land proposed to be acquired and those of the land, if any, held by the applicant;
