9A. [ Copy of the order sheet or part thereof. [Added by Notification No. 383/VIII-C-21, C.S. No. 219, dated 18.10.89, published in U.P. Gazette, dated 27.4.91.]
- Where an application is made for a copy of the entire order sheet, the same may be issued, Where, however, an application is made for a part of the order-sheet, the copy of only that part shall be issued which is signed by the Judge or Registrar General as the case may be.]
