Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1)(a) in Karnataka Ministers Salaries And Allowances Act, 1956.

(a)cost of petrol required for their respective motor cars in excess of the cost of One thousand litre of petrol paid by the Government.