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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(b) in Rajasthan Forest (Settlement) Rules, 1958

(b)Inner Boundary Pillars. - The overall length should be 3', 18" being underground. The cross section should be 2" X 5". They should be serially numbered, the numbers being preferably engraved and the figures painted over with black Japan on a white enamel paint background.