Section 43(1) in The Punjab Panchayati Raj Act, 1994
(1)A Gram Panchayat may -(a)cause a name to be given to a street by affixing it to or painting it on any building or otherwise in such a position or manner as it may think fit;(b)cause a number to be affixed to or painted on any building in such a position or manner as it may think fit.
