Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 1 in Tripura Municipality Disclosure Act, 2007

1. Short title, Extent and Commencement.

(1)This act may be called the Tripura Municipality Disclosure Act, 2007.
(2)It extends to such municipalities as may be notified by the state government from time to time.
(3)It shall come into force on such date as the state government may by notification ,appoint in this behalf.