Rajasthan High Court - Jaipur
Ram Babu Alias Lal Chand Anr vs Learned Rent Tribunal Ors on 16 July, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 16455/2012
Ram Babu Alias Lal Chand Anr
----Petitioner
Versus
Learned Rent Tribunal Ors
----Respondent
Connected With S.B. Civil Writs No. 16423/2012 Ram Babu Alias Lal Chand Anr
----Petitioner Versus Learned Rent Tribunal Ors
----Respondent For Petitioner(s) : Mr. B.B.Ojha. For Respondent(s) : None present.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 16/07/2018 At the request of counsel for the petitioner, list these matters on 06.08.2018.
(INDERJEET SINGH),J MG/53-54 Powered by TCPDF (www.tcpdf.org)