Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)The Deans of Colleges shall be the Chairmen of the respective Boards of Studies and Heads of the Departments of the Colleges shall be the members thereof.