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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xxxviii) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(xxxviii)to delegate all or any of its powers and functions to any authority of the University or any committee or any sub-committee or to any one or more members of its body or its offices; and