Section 8 in Bihar Unorganized Workers Social Security Rules, 2015
8. Procedure of filling vacancies.
- when a vacancy occurs or is likely to occur in the membership of the Board, the chairperson shall submit a report to the State Government and on receipt of such report the State Government may, by notification, nominate a person to fill the vacancy and the person so nominated shall hold office for the remainder of the term of office of the member in whose place he is nominated.
