Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Taxation Laws (Amendment) Act, 2003 8. Amendment of section 201.- In section 201 of the Income- tax Act, in sub- section (1A), for the words" fifteen per cent.", the words" twelve per cent." shall be substituted.
