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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(5)Every application under sub-rule (2) shall be made in duplicate in such one of the Forms 3, 4 or 5 as may be appropriate.