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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(c) in The Orissa Grama Panchayats Act, 1964

(c)without due authority supplies any ballot paper to any person or receives any ballot paper from any person or is in possession of any ballot paper ; or