Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 86 in The Assam Rifles Act, 2006 86. Kinds of Assam Rifles Courts.— For the purposes of this Act there shall be three kinds of Assam Rifles Courts, that is to say,—(a)General Assam Rifles Courts;(b)Petty Assam Rifles Courts; and(c)Summary Assam Rifles Courts.
