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[Cites 0, Cited by 0] [Section 89A(1)] [Section 89A] [Entire Act]

State of Maharashtra - Subsection

Section 89A(1)(d) in The Maharashtra Co-Operative Societies Act, 1960

(d)the society is following the co-operative principles and the directives or directions given by the State Government in accordance with the provisions of this Act and the rules made thereunder: