Supreme Court - Daily Orders
State Bank Of India vs Neelam Nag on 4 December, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.36 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA 1301/2017 In C.A.No(s).4715/2011
STATE BANK OF INDIA & ORS. Petitioner(s)
VERSUS
NEELAM NAG & ANR. Respondent(s)
(FOR ADMISSION)
Date : 04-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Sanjay Kapur, AOR
Ms.Megha Karnwal, Adv.
For Respondent(s) Mr.Sarbajit Dutta, Adv.
Ms. Manjeet Kirpal, AOR
Mr.Atul Jha, Adv.
Mr.Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
After perusal of the Office Report, the time is extended till the end of February, 2018.
The learned Trial Judge be communicated accordingly.
(Chetan Kumar ) (H.S.Parasher)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2017.12.05
17:25:06 IST
Reason: