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Patna High Court

Meraj Ahmad vs The State Of Bihar on 5 February, 2020

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

        IN THE HIGH COURT OF JUDICATURE AT PATNA
                Civil Writ Jurisdiction Case No.23299 of 2019
     ======================================================
1.   Meraj Ahmad, Son of Abdul Hafiz, Resident of Village- Deoriya, P.O.-
     Baharauli, P.S.- Mashrakh, District- Saran, Pin- 841417.
2.   Shreekant Yadav, Son of Mohan Yadav, Resident of Village- Bahadurpur,
     P.O.- Kawalpura, P.S.- Mashrakh, District- Saran, Pin- 841417.
3.   Azaz Alam, Son of Mokhtar Ansari, Resident of Village- Mashrakh, P.O.-
     Mashrakh, P.S.- Mashrakh, District- Saran, Pin- 841417.
4.   Ismat Fatma, Daughter of Afjal Hussain, Resident of Village Deoriya, P.O.-
     Baharauli, P.S.- Mashrakh, District- Saran, Pin- 841417.
5.   Arvind Kumar Singh, Son of Rajbahadur Singh, Resident of Village-
     Mathiya, P.O.- Kawalpura, P.S.- Mashrakh, District- Saran, Pin- 841417.
6.   Abida Shamin, Daughter of Sahadat Ansari, Resident of Village- Mashrakh
     East Tola, P.O.- Mashrakh, P.S.- Mashrakh, District- Saran, Pin- 841417.
7.   Upendra Pandit, Son of Fulena Pandit, Resident of Village- Pakhrera, P.O.-
     Pakhrera, P.S. Tariya, District- Saran, Pin- 841424.
8.   Pappu Kumar Baitha, Son of Ramnath Baitha, Resident of Village- Pakhrera,
     P.O.- Pakhrera, P.S.- Tariya, District- Saran, Pin- 841424.
9.   Yashmin Khatoon, Daughter of Abdul Quadir, Resident of Village- Deoriya,
     P.O.- Baharauli, P.S.- Mashrakh, District- Saran, Pin- 841417.
10. Sunita Kumari, Daughter of Dinanath Singh, Resident of Village-
    Dumduma, P.O.- Baharuali, P.S. Mashrakh, District- Saran, Pin- 841417.
11. Rina Kumari, Daughter of Nand Kishor Singh, Resident of Village-
    Dumduma, P.O.- Baharuali, P.S. Mashrakh, District- Saran, Pin- 841417.
12. Md. Noor Alam, Son of Md. Muslim, Resident of Village- Kawalpura, P.O.-
    Kawalpura, P.S. Mashrakh, District- Saran, Pin- 841417.
13. Ajay Kumar, Son of Vishwanath Prasad, Resident of Village- Hanumanganj,
    P.O.- Mashrakh, P.S. Mashrakh, District- Saran, Pin- 841417.
14. Madhu Kumari, Daughter of Nagendra Singh, Resident of Village- Sikati,
    P.O.- Sikati, P.S. Mashrakh, District- Saran, Pin- 841417.
15. Nasir Hussain, Son of Suleman Hussain, Resident of Village - Pakari
    Narotam, P.O.- Satjora Bazar, P.S.- Mashrakh, District- Saran.
16. Rinku Kumari, Daughter of Sipahi Singh, Resident of Village- Sekhpura,
    P.O.- Baharauli, P.S. Mashrakh, District- Saran, Pin- 841417.
17. Sasi Kumar Pandey, Son of Shankar Pandey, Resident of Village- Bansohi,
    P.O.- Bansohi, P.S. Mashrakh, District- Saran, Pin- 841417.
18. Priyanka Singh, Daughter of Brajnandan Singh, Resident of Village-
    Mashrakh, P.O.- Mashrakh, P.S. Mashrakh, District- Saran, Pin- 841417.
19. Rajeev Ranjan, Son of Dineshwar Ram, Resident of Village- Kisunpura, P.O.
    Mashrakh, P.S. Mashrakh, District- Saran, Pin- 841417.
 Patna High Court CWJC No.23299 of 2019 dt.05-02-2020
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  20. Urmila Kumari Ram, Daughter of Ramparvesh Ram, Resident of Village-
      Gamahriya, P.O.- Gamahriya, P.S.- Isuwapur, District- Saran.
  21. Amit Raj, Son of Jaleshwar Sah, Resident of Village- Mashrakh, P.O.
      Mashrakh, P.S. Mashrakh, District- Saran, Pin- 841417.
  22. Manju Devi, D/o Ramadhar Mistri, R/o Village- Hanumanganj, P.S.-
      Mashrakh, District- Saran.
  23. Sisir Kumar, Son of Makardhawaj Manjhi, R/o Village- Dharampura, P.S.-
      Dawdhpur, District- Saran.
  24. Kumari Kiran, D/o Lalan Singh, R/o Village- Mashrakh, P.S.- Mashrakh,
      District- Saran.
  25. Sangeeta Singh, D/o Prabhunath Singh, R/o Village- Kawalpura, P.S.-
      Mashrakh, District- Saran.
  26. Vimal Kumari, D/o Shayam Bahadur Singh, R/o Village- Kawalpura, P.S.-
      Mashrakh, District- Saran.
  27. Anju Kumari, D/o Ramnaresh Singh, R/o Village- Charihara, P.S.-
      Mashrakh, District- Saran.
  28. Rausan Khtoon, D/o Hasmullah Ansari, R/o Village- Mashrakh Takhat, P.S.-
      Mashrakh, District- Saran.
  29. Omprakash Singh, S/o Harnarayan Singh, R/o Village- Bansohi, P.S.-
      Mashrakh, District- Saran.
  30. Ramnath Sharama, S/o Sahdeo Sharma, R/o Village- Kishunpura, P.S.-
      Mashrakh, District- Saran.
  31. Kaushlaya Kumari, D/o Bidya Ram, R/o Village- Hathisar, P.S.- Gaurah,
      District- Saran.
  32. Gyanchand Manjhi, S/o Sagar Manjhi, R/o Village Padamaul Arna, P.S.-
      Mashrakh, District- Saran.
  33. Garima, D/o Shiv Kumar Chaudhary, R/o Village- Rasauli, P.S. Panapur,
      District- Saran.
  34. Shah Alam, S/o Ful Mohamad, R/o Village- Mashrakh, P.S.- Mashrakh,
      District- Saran.
  35. Minta Kumari, D/o Bigu Prasad Yadav, R/o Village- Mashrakh Gopalbari,
      P.S.- Mashrakh, District- Saran.
  36. Rajkumar Pandit, S/o Garahan Pandit, R/o Village- Bangra East, P.S.-
      Mashrakh, District- Saran.
  37. Rita Kumari, D/o Satya Narayan Singh, Resident of Village- Deoriya, P.S.-
      Mashrakh, District- Saran.
  38. Vishwaranjan Kumar Singh, S/o Surendra Singh, R/o Village- Dumduma,
      P.S.- Mashrakh, District- Saran.
  39. Babita Kumari, D/o Ramashish Sharma, R/o Village- Maukar, P.S. Katrauna,
      District- Jehanabad.
  40. Birabal Kumar, S/o Kishori Ram, R/o Village- Saidhpur Dighwara, P.S.-
 Patna High Court CWJC No.23299 of 2019 dt.05-02-2020
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        Dighwara, District- Saran.
  41. Kumar Kavita Singh, D/o Raj Narayan Singh, R/o Village- Chandbarwa,
      P.S.- Mashrakh, District- Saran.
  42. Sabana Khatoon, D/o Md. Kalamkadari, R/o Village- Pakari, P.S.-
      Mashrakh, District- Saran.
  43. Puspa Kumari, D/o Ambika Manjhi, R/o Village- Sherukha, P.S. Mashrakh,
      District- Saran.
  44. Meera Devi, D/o Lalbabu Prasad, R/o Village- Mashrakh Takhat, P.S.-
      Mashrakh, District- Saran.
  45. Sushil Kumar, S/o Parsuram Rai, R/o Village- Sherukha, P.S.- Mashrakh,
      District- Saran.
  46. Kiran Kumari Sharma, D/o Shiv Nath Sharma, R/o Village- Mathiya, P.S.-
      Mashrakh, District- Saran.
  47. Sakuntala Kumari, D/o Kapildeo Prasad, R/o Village- Bishunpura, P.S.-
      Mashrakh, District- Saran.
  48. Manoj Kumar Prasad, S/o Sudama Sah, R/o Village- Dhanauti, P.S.-
      Mashrakh, District- Saran.
  49. Sushil Kumar Ram, S/o Sawaliya Ram, R/o Village- Baharauli, P.S.-
      Mashrakh, District- Saran.
  50. Smirta Singh, D/o Tribhuwan Nath Singh, R/o Village- Rajendra College
      More, Kuwar Singh Colony P.S. Chappra, District- Saran.
  51. Rambha Kumari, D/o Jawahar Lal Rax, R/o Village- Chamanpura, P.S.-
      Baikunthpur, District- Gopalganj.
  52. Shiw Kumar Singh, S/o Satyadeo Singh, R/o Village- Kishunpura, P.S.
      Basanpur, District- Siwan.
  53. Dinesh Kumar Ram, S/o Parmeshwar Ram, R/o Village- Baharauli, P.S.-
      Mashrakh, District- Saran.
  54. Mohsina Durrani, D/o Ziaullah Khan, R/o Village- Fardahiya, P.S.-
      Mashrakh, District- Saran.
  55. Md. Mansoor Alam, S/o Md. Nizamuddin, R/o Village- Sundar, P.S.-
      Mashrakh, District- Saran.
  56. Yogendra Baitha, S/o Ramnath Baitha, R/o Village- Baharauli, P.S.-
      Mashrakh, District- Saran.
  57. Vibha Singh, D/o Muktinath Singh, R/o Village- Pipra Singahi, P.S.-
      Panapur, District- Saran.
  58. Sanju Kumari, D/o Dineshwar Pandey, R/o Village- Mashrakh, P.S.-
      Mashrakh, District- Saran.
  59. Najmul Hoda, S/o Kamrul Hoda, R/o Village- Barahimpur Gopi, P.S.-
      Mashrakh, District- Saran.

                                                            ... ... Petitioner/s
 Patna High Court CWJC No.23299 of 2019 dt.05-02-2020
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                                             Versus
  1.    The State of Bihar through the Additional Chief Secretary, Department of
        Education, Government of Bihar, Patna.
  2.    The Director, Primary Education, Government of Bihar, Patna.
  3.    The District Education Officer, Saran.
  4.    The District Programme Officer, Establishment, Saran.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Petitioner/s     :       Mr. Prince Kumar Mishra, Adv.
       For the Respondent/s     :       MrS. Binita Singh (SC-28)
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
       ORAL JUDGMENT

Date : 05-02-2020 Learned counsel for the petitioners has submitted that their cases are fully covered by the judgment dated 09.08.2019 passed in C.W.J.C. No. 16165 of 2019 (Kishor Kumar & Ors. Vs. The State of Bihar & Ors.) .

2. Considering the aforesaid submission raised on behalf of the petitioner, this writ petition is disposed off in terms of the judgment referred to above by giving direction to the Director, Primary Education, Govt. of Bihar, Patna to consider the cases of the petitioners and grant them benefit from the date of completion of training. Necessary decision in this regard with all consequential monetary benefits ought to be taken by the concerned respondent within a period of 90 days from the date of receipt/production of a copy of this Patna High Court CWJC No.23299 of 2019 dt.05-02-2020 5/5 order.

3. With the aforesaid direction and in terms of the judgment referred to above, the writ petition stands disposed off.

(Ashutosh Kumar, J) Praveen-II/-

AFR/NAFR                NAFR
CAV DATE                N/A
Uploading Date          06.02.2020
Transmission Date       N/A